Supreme Court - Daily Orders
The State Of Uttarakhand Forest And ... vs In The Matter Of The Protection Of Forest ... on 25 January, 2019
Bench: A.M. Khanwilkar, Sanjay Kishan Kaul
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ITEM NO.40 COURT NO.11 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.8633/2017
(Arising out of impugned final judgment and order dated 19-12-2016
in WP No.54/2016 passed by the High Court of Uttarakhand at
Nainital)
STATE OF UTTARAKHAND & ANR. Petitioner(s)
VERSUS
IN THE MATTER OF THE PROTECTION OF FOREST
ENVIRONMENT ECOLOGY WILDLIFE ETC. FROM
THE FOREST FIRE Respondent(s)
WITH
SLP(C) No. 15477/2017 (X)
(FOR CLARIFICATION/DIRECTION ON IA 135275/2017
FOR impleading party ON IA 12333/2018
FOR impleading party ON IA 12337/2018)
CONMT.PET.(C) No.566/2018 in SLP(C) No.15477/2017 (X)
Date : 25-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. D.K. Devesh, Adv.
Mr. U.P. Singh, Adv.
Mr. Shashank Singh, Adv.
Mr. Jaswant Singh Rawat, AOR
Ms. Rachna Gandhi, Adv.
Mr. Vivek Singh, AOR
Mr. Ravindra S. Garia, AOR
For Respondent(s)
Signature Not Verified Mr. Kuldip Singh, AOR
Digitally signed by
POOJA ARORA
Date: 2019.01.29
09:51:21 IST
Reason:
Mr. Vishwa Pal Singh, AOR
Mr. Chatanya Siddharth, Adv.
Mr. Aniruddh Joshi, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
Special Leave Petition (C) Nos.8633/2017 & 15477/2017 Leave granted.
Interim order dated 27.3.2017 shall continue. CONTEMPT PETITION(C) NO.566/2018 in SLP (C) No.15477/2017 Contempt petition be listed and heard alongwith main matter i.e.special leave petition (C) No.15477/2017. It will be open for the contemnors who have not filed reply affidavit, to do so within four weeks. List these matters on 1st March, 2019.
(POOJA ARORA) (VIDYA NEGI) COURT MASTER COURT MASTER