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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(2)(e) in West Bengal Children Act, 1959

(e)the internal management, discipline and inspection of such schools, homes and organisations including the medical examination of the inmates of such schools, homes and organisations and their segregation on grounds of health as well as on the basis of sex;