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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(3)A person who has pursued his/her studies and fulfilling above conditions shall apply to the Board in specified form alongwith specified fees and relevant documents to enrol himself/herself as a private candidate.