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[Cites 0, Cited by 0] [Section 17(10)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(10)(a) in The M.P. Vat Act, 2002

(a)on an application by a registered dealer that his business has been discontinued or transferred, or the Commissioner on his own motion finds that a registered dealer has discontinued or transferred his business; or