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[Cites 0, Cited by 0] [Section 6] [Entire Act]

British India - Subsection

Section 6(2) in British India Corporation Limited (Acquisition of Shares) Act, 1981

(2)The central government may appoint such other persons as it may think fit to assist the commissioner and thereupon the commissioner may authorise one or more of such persons also to exercise all or any of the powers exercisable by with him under this Act, and not by way of authorization .