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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(i) in Orissa Minor Minerals Concession Rules, 2004

(i)"Decorative stone" means all types of granites as defined in Granite Conservation and Development Rules, 1999 and any other rock suitable for decorative, industrial or export purpose including dimension stone;