Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Rajasthan - Section

Section 35 in Rajasthan Stamp Rules, 2004

35. Register how to be maintained and their deposit after completion.

- Each page of the register shall be numbered and sealed with the seal of the Collector's Office. The name of the vendor the date on which the register of brought into use and the number of pages it contained shall be entered on the inside of the cover. On completion it shall be deposited in the Collector's office. The use by a licensed vendor of a register not so distinguished is forbidden.