Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(1)(a) in Rajasthan Panchayati Raj Rules, 1996

(a)Gram Sabhas of the Panchayats are regularly held in accordance with the provisions of Act and Rules;