Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(15) in The Orissa Forest Produce (Control of Trade) Rules, 1983

(15)The agent shall not appoint any person whose engagement is objected to by the Divisional Forest Officer and for this purpose, agent shall furnish immediately, on appointment, a list of his employees to the Divisional Forest Officer.