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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(4) in Rajasthan Panchayati Raj Act, 1994

(4)Appointments to other posts fixed under Sub-Section (1) or created under Sub-Section (2) shall be made by the Panchayat Samiti in the prescribed manner from out of persons selected for the Rajasthan Panchayat Samiti and Zila Parishad Service constituted under Section 89.