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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Uttar Pradesh - Subsection

Section 147(i) in Uttar Pradesh Municipal Corporation Act, 1959

(i)In sub-sections (1) and (3) of Section 146 for "tenth day of December" and "tenth day of January", "tenth day of August" and "tenth day of September", shall respectively be deemed to be substituted;