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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The Competition Commission of India (General) Regulations, 2009

(3)The contents of the information or the reference mentioned under subregulations (1) and (2), alongwith the appendices and attachments thereto, shall be complete and duly verified by the person submitting it.