Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Manipur High Court

James Sasa vs State Of Manipur; & Ors on 22 April, 2024

              Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2024.04.30
SINGH     12:44:27 +05'30'                                                                            Item No. 5
                                                 IN THE HIGH COURT OF MANIPUR
                                                           AT IMPHAL
                                                          PIL No. 18 of 2023
                                    James Sasa
                                                                                                   Petitioner
                                                               Vs.
                                    State of Manipur; & Ors.
                                                                                                Respondents
                                                   BEFORE
                             HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                             HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                                 ORDER

22.04.2024.

Siddharth Mridul, C.J.:

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this petition is adjourned.
List on 15.05.2024.
                                              JUDGE                              CHIEF JUSTICE
        Sandeep