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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

NCT Delhi - Subsection

Section 77(1)(c) in The Delhi Excise Rules, 2010

(c)the spirit received at any one institution must only be used in the laboratories of that institution and must not be distributed for the use in the laboratory of any other institution or used for any other purpose than that authorized;