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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Punjab - Subsection

Section 105(1)(b) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(b)all powers and duties of the Panchayat Samiti or Zila Parishad may, until the Panchayat Samiti or Zila Parishad is reconstituted be exercised and performed by such person or persons as the Government may appoint in this behalf; and