Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 19 in The Indian Treasure-Trove Act, 1878 19. Power to make rules. - The State Government may, from time to time, make rules consistent with this Act, to regulate proceedings hereunder. Such rules shall, on being published in the Official Gazette, have the force of law.Penalties
