Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Uttarakhand - Subsection Section 20(3) in The Uttarakhand Water Tax on Electricity Generation Act, 2012 (3)The search committee shall finalize the selection of Chairperson or the Members, within two months from the date on which the reference is made to it.
