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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2) in Chennai Unified Metropolitan Transport Authority Rules, 2019

(2)One member each shall be co-opted from among the Chief Executive Officers of the new modes of Transport, experts in the area of urban transportation who have special knowledge and experience in the field of Planning, Management, Operations, Engineering, Economics or such other discipline related to urban transport, and the Executive Presidents / Secretaries of the registered associations representing public transportations, passengers, cyclists, pedestrians and similar groups.