Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Kerala - Subsection Section 18(xxviii) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986 (xxviii)to exercise such other powers and perform such other duties as may be prescribed bythis Act, and the Statutes and the Ordinances, made thereunder.
