Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(5) in The Orissa Weights and Measures (Enforcement) Act, 1958

(5)All rules made under this Section shall, as soon as may be after they are made, be laid before the State Legislature.