Bombay High Court
M/S Shriram Transport Finance Co. Ltd vs Chinta Hanumant Ujeli And Another on 27 January, 2020
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
Nikita Gadgil 1 of 7 SR NOs.62-91,93-105,111-115,117,119-122-Dismissal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO. 1979 OF 2015
M/s HDFC Bank Ltd. ....Applicant/Claimant
V/s.
Sandeep Shridhar Khot ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 1982 OF 2015
M/s Bajaj Finance Ltd. ....Applicant/Claimant
V/s.
Vijay Kumarrm Yadav ...Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 1983 OF 2015
M/s Bajaj Finance Ltd. ....Applicant/Claimant
V/s.
Kiran Sukhdev Kshirsagar ...Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 1984 OF 2015
M/s Bajaj Finance Ltd. ....Applicant/Claimant
V/s.
Bhupendra Gopaldas Arora ...Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 1985 OF 2015
M/s Bajaj Finance Ltd. ....Applicant/Claimant
V/s.
Shailendra Awasthi ...Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 1988 OF 2015
M/s Bajaj Finance Ltd. ....Applicant/Claimant
V/s.
Rajul Narayan Salegaonkar ...Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 1989 OF 2015
M/s Reliance Home Finance Ltd. ....Applicant/Claimant
V/s.
Mathew V. Samuel & Anr. ...Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 1990 OF 2015
M/s HDFC Bank Ltd. ....Applicant/Claimant
V/s.
Rohit Gulab Rajani ...Respondent/Judgment Debtor
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Nikita Gadgil 2 of 7 SR NOs.62-91,93-105,111-115,117,119-122-Dismissal
AND
EXECUTION APPLICATION NO. 1991 OF 2015
M/s HDFC Bank Ltd. ....Applicant/Claimant
V/s.
S.K. Freight Lines Pvt. Ltd. ...Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 1992 OF 2015
M/s HDFC Bank Ltd. ....Applicant/Claimant
V/s.
Pandurang Laxman Mohite ...Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 1993 OF 2015
HDFC Bank Ltd. ....Applicant/Claimant
V/s.
Gaurav Shrivastava ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 1994 OF 2015
M/s HDFC Bank Ltd. ....Applicant/Claimant
V/s.
Bhagwati Trading Company ...Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 1995 OF 2015
M/s HDFC Bank Ltd. ....Applicant/Claimant
V/s.
Kiran Vasantbhai Patel ...Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 1996 OF 2015
M/s HDFC Bank Ltd. ....Applicant/Claimant
V/s.
Harish Marda Salian ...Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 1997 OF 2015
HDFC Bank Ltd. ....Applicant/Claimant
V/s.
Lalit Manilal Chauhan ...Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 1998 OF 2015
M/s HDFC Bank Ltd. ....Applicant/Claimant
V/s.
Dinesh P. Vishwakarma ...Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 1999 OF 2015
HDFC Bank Ltd. ....Applicant/Claimant
V/s.
Ravikumar Ramlu Konanki ...Respondent/Judgment Debtor
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Nikita Gadgil 3 of 7 SR NOs.62-91,93-105,111-115,117,119-122-Dismissal
AND
EXECUTION APPLICATION NO. 2001 OF 2015
HDFC Bank Ltd. ....Applicant/Claimant
V/s.
Jayaseelan Seeni ...Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2002 OF 2015
HDFC Bank Ltd. ....Applicant/Claimant
V/s.
Yogesh Chandayya Devadiga ...Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2003 OF 2015
M/s HDFC Bank Ltd. ....Applicant/Claimant
V/s.
Sylvester Buthel ... Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2004 OF 2015
M/s HDFC Bank Ltd. ....Applicant/Claimant
V/s.
Robin Singh ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2005 OF 2015
M/s HDFC Bank Ltd. ....Applicant/Claimant
V/s.
Sayyed Kadar Basha ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2011 OF 2015
M/s Shriram Transport Finance Co. Ltd. ...Applicant/Claimant
V/s.
Pravin Rajput & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2012 OF 2015
M/s Shriram Transport Finance Co. Ltd. ...Applicant/Claimant
V/s.
Abdul Hakim Khan & Anr. ....Respondent/Judgment Dr.
AND
EXECUTION APPLICATION NO. 2013 OF 2015
M/s Shriram Transport Finance Co. Ltd. ...Applicant/Claimant
V/s.
Shirnarayan Pal & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2014 OF 2015
M/s Shriram Transport Finance Co. Ltd. ...Applicant/Claimant
V/s.
Surendra Ramdular Singh & Anr. ....Respondent/Judgment Debtor
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Nikita Gadgil 4 of 7 SR NOs.62-91,93-105,111-115,117,119-122-Dismissal
AND
EXECUTION APPLICATION NO. 2015 OF 2015
M/s Shriram Transport Finance Co. Ltd. ...Applicant/Claimant
V/s.
Ishtiyaq Ahmed Fateh Mohd Shaikh ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2016 OF 2015
M/s Shriram Transport Finance Co. Ltd. ...Applicant/Claimant
V/s.
Chinta Hanumant Ujeli & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2017 OF 2015
M/s Shriram Transport Finance Co. Ltd. ...Applicant/Claimant
V/s.
Shaikh Dilshad Banu & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2018 OF 2015
M/s Shriram Transport Finance Co. Ltd. ...Applicant/Claimant
V/s.
Prakash Vishnu More & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2024 OF 2015
M/s Equitas Finance Pvt. Ltd. ...Applicant/Claimant
V/s.
Vinod Mahadev Sale & Ors. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2026 OF 2015
Nishith K. Sheth ....Applicant/Claimant
V/s.
Kiran Sheth & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2027 OF 2015
M/s S.M. Thakkar Constructions Pvt.Ltd ....Applicant/Claimant
V/s.
Municipal Corporation of Brihanmumbai ...Respondent/Judgment
Debtor
AND
EXECUTION APPLICATION NO. 2033 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Vishal Organnix & Ors. ....Respondent/Judgment Debtor
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Nikita Gadgil 5 of 7 SR NOs.62-91,93-105,111-115,117,119-122-Dismissal
AND
EXECUTION APPLICATION NO. 2034 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Samir Mavin Davda & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2035 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Remanika Apparels Pvt. Ltd. & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2036 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Deviprasad Steels & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2037 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Kanta Krishna Textiles Engineering
Pvt. Ltd. ...Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2038 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
New Tradelink Impex Pvt. Ltd. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2039 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Vilas Narayan Khedekar & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2040 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Absion Marcom Management Pvt. Ltd.
& Ors. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2041 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Amul Daulatrai Desai & Anr. ....Respondent/Judgment Debtor
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Nikita Gadgil 6 of 7 SR NOs.62-91,93-105,111-115,117,119-122-Dismissal
AND
EXECUTION APPLICATION NO. 2042 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Meeta Mayur Parekh & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2052 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Far-east Promotions Pvt. Ltd. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2053 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Dilip Desarsingh Rajput & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2054 OF 2015
Padmaben Chandakant Sheth ....Applicant/Claimant
V/s.
Keyur Jasvantlal Shah & Ors. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2055 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Logic Transware Pvt. Ltd. & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2056 OF 2015
Khetan Industries Pvt. Ltd. ....Applicant/Claimant
V/s.
Ashok Kumar Khetan & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2063 OF 2015
Tata Motors Finance Ltd. ....Applicant/Claimant
V/s.
Tejal Valji Lodaya ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2065 OF 2015
M/s Religare Finvest Ltd. ....Applicant/Claimant
V/s.
Yashodanandan Ashok Kumar & Ors. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2066 OF 2015
HDFC Bank Ltd. ....Applicant/Claimant
V/s.
Shehenaz Abdulrauf Shaikh ....Respondent/Judgment Debtor
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Nikita Gadgil 7 of 7 SR NOs.62-91,93-105,111-115,117,119-122-Dismissal
AND
EXECUTION APPLICATION NO. 2067 OF 2015
M/s HDFC Bank Ltd. ....Applicant/Claimant
V/s.
Mahesh Joglekar ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 2076 OF 2015
M/s Bajaj Finance Ltd. ....Applicant/Claimant
V/s.
Viral N. Gandhi ....Respondent/Judgment Debtor
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None present.
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CORAM : G.S. KULKARNI, J.
DATE : 27 JANUARY 2020 P. C.
1. These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications. Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed.
2. No order as to costs.
[G.S. KULKARNI, J.] ::: Uploaded on - 30/01/2020 ::: Downloaded on - 11/06/2020 19:00:38 :::