Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Prof. Abdul Gani Bhat on 22 August, 2025
Author: Sindhu Sharma
Bench: Sindhu Sharma
S. No. 1
Regular Cause List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CPCR No. 3/2012
Robkar ...Appellant/Petitioner(s)
Through: Ms. Maha Majeed, Assisting Counsel vice
Mr. Mohsin Qadiri, Sr. AAG
Vs.
Prof. Abdul Gani Bhat ...Respondent(s)
Through: Respondent present in person
CORAM:
HON'BLE MS JUSTICE SINDHU SHARMA, JUDGE
HON'BLE MR JUSTICE SHAHZAD AZEEM, JUDGE
ORDER
22.08.2025 Respondent present in person, seeks and is granted four weeks' time to file response.
List on 26.09.2025.
(SHAHZAD AZEEM) (SINDHU SHARMA)
JUDGE JUDGE
SRINAGAR
22.08.2025
Manzoor
Manzoor Ul Hassan Dar
I attest to the accuracy and
authenticity of this document
Srinagar
25.08.2025 10:36