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Jammu & Kashmir High Court - Srinagar Bench

Robkar vs Prof. Abdul Gani Bhat on 22 August, 2025

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                          S. No. 1
                                                                          Regular Cause List
                  IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT SRINAGAR

                                                 CPCR No. 3/2012

           Robkar                                                  ...Appellant/Petitioner(s)

            Through: Ms. Maha Majeed, Assisting Counsel vice
                     Mr. Mohsin Qadiri, Sr. AAG
                                            Vs.

           Prof. Abdul Gani Bhat                                           ...Respondent(s)

            Through: Respondent present in person
           CORAM:
                 HON'BLE MS JUSTICE SINDHU SHARMA, JUDGE
                 HON'BLE MR JUSTICE SHAHZAD AZEEM, JUDGE
                                                  ORDER

22.08.2025 Respondent present in person, seeks and is granted four weeks' time to file response.

List on 26.09.2025.




                                   (SHAHZAD AZEEM)                 (SINDHU SHARMA)
                                        JUDGE                           JUDGE

              SRINAGAR
              22.08.2025
              Manzoor




Manzoor Ul Hassan Dar
I attest to the accuracy and
authenticity of this document
Srinagar
25.08.2025 10:36