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[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(4)(ii) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(ii)Persons who hold hen on another cadre shall be eligible to be confirmed under this rule and they will be eligible to exercise an option whether they do not elect to be confirmed on the expiry of two years of their temporary appointment under this rule. In the absence of any option to the contrary, they shall be deemed to have exercised option in favour of confirmation under this rule and their Hen on the previous post shall cease.