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[Cites 0, Cited by 0] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(5) in The Indian Electricity Rules, 1956

(5)[ Whenever required by the Inspector the motor shall be controlled by a switchgear to disconnect automatically the supply in the event of conditions of over-current, over-voltage and single phasing.] [ Inserted by G.S.R. 137, dated 29.1.1983 (w.e.f. 12.2.1983).]