Section 64 in The Navy (Pension) Regulations, 1964
64. [ When payment of children's allowance ceases. [Substitued by S.R.O. 159, dated 9th February, 1969]
- The payment of ordinary special children's allowance shall cease(i)when the child attains the age of eighteen(ii)at the expiration of the year commencing with April in which the child if a boy, is otherwise provided for or if a daughter, marries; whichever is earlier.]
