Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4) in The Dentists Act, 1948

(4)The Council may declare that any recognised dental hygiene qualification granted outside the States shall be recognised as such only if granted before a specified date.