Supreme Court - Daily Orders
The State Of Kerala vs Manager Malankara Orthodox Syrian ... on 7 February, 2018
Bench: Arun Mishra, Amitava Roy
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ITEM NO.102 COURT NO.10 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2846/2007
STATE OF KERALA & ORS. Appellant(s)
VERSUS
MANAGER MALANKARA ORTHODOX SYRIAN CHURCH MEDICAL
COLLEGE Respondent(s)
WITH
W.P.(C) No.350/1993 (X)
C.A.Nos.2847, 2848, 2849, 2850, 2852, 2851 & 2853 of 2007 (XI-A)
Date : 07-02-2018 These matters are called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Appellant(s) Mr. G. Prakash,AOR
Mr. Jishnu M.L.,Adv.
Ms. Priyanka Prakash,Adv.
Ms. Beena Prakash,Adv.
Mr. Vijay Shankar V.L.,Adv.
Mr. Hetu Arora Sethi,AOR
For Respondent(s)
State of Karnataka Mr. Devadatt Kamat,AAG
Mr. V.N. Raghupathy,AOR
Mr. Rajesh Inamdar,Adv.
Mr. Aditya Bhat,Adv.
Mr. Haris Beeran,Adv.
Mr. Mushtaq Salim,Adv.
Mr. Usman Ghani Khan,Adv.
Mr. Dev Prakash,Adv.
For Mr. Radha Shyam Jena,AOR
Mr. D. Bharat Kumar,Adv.
Signature Not Verified
Mr. Tadimalla Baskar Gowtham,Adv.
Digitally signed by
SARITA PUROHIT
Date: 2018.02.08
For Mr. Abhijit Sengupta,AOR
15:04:08 IST
Reason:
Mr. Romy Chacko,AOR
Mr. Sakti Chand Jaiswal,Adv.
Mr. Chandan Kumar Mandal,Adv.
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for M/s. Lawyer’s Knit & Co.,AOR
Mr. S.N. Bhat,AOR
Mr. Ravindra Keshavrao Adsure,AOR
Mr. Rameshwar Prasad Goyal,AOR
Mr. Naresh Kumar,AOR
Mr. G. Ramakrishna Prasad,AOR
Mr. Ejaz Maqbool,AOR
for M/s. Arputham Aruna & Co.,AOR
Mr. Anil Kumar Tandale,AOR
Mr. Abhinav Mukerji,AOR
Mr. K.R. Nambiar,AOR
Mr. Amit Kumar,AOR
Mr. E.M.S. Anam,AOR
Mr. Ranjith K.C.,AOR
Mr. R. Nedumaran,AOR
Mr. M.P. Vinod,AOR
Ms. Asha Gopalan Nair,AOR
UPON hearing the counsel the Court made the following
O R D E R
List in the week commencing from 19.2.2018.
(Sarita Purohit) (Jagdish Chander) Court master Branch Officer