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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Himachal Pradesh - Subsection

Section 52(2) in The Himachal Pradesh Town and Country Planning Act, 1977

(2)Not later than thirty days from the date of such declaration of intention to make a scheme the Town and Country Development Authority shall publish the declaration in the Official Gazette and in such other manner as may be prescribed.