Rajasthan High Court - Jodhpur
Shree Mahadev Int Udyog vs Rajasthan State Pollution Control ... on 25 July, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 8086/2022
Shree Mahadev Int Udyog
----Petitioner
Versus
Rajasthan State Pollution Control Board
----Respondent
For Petitioner(s) : Mr. Dalpat Singh Solanki
For Respondent(s) :
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 25/07/2022 Issue notice to the respondents, returnable within four weeks.
Connect with S.B. Civil Writ Petition No.6434/2022.
(VINIT KUMAR MATHUR),J 100-/Vivek/-
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