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Rajasthan High Court - Jodhpur

Shree Mahadev Int Udyog vs Rajasthan State Pollution Control ... on 25 July, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                   S.B. Civil Writ Petition No. 8086/2022

                                   Shree Mahadev Int Udyog
                                                                                                     ----Petitioner
                                                                      Versus
                                   Rajasthan State Pollution Control Board
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Dalpat Singh Solanki
                                   For Respondent(s)        :



                                            HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 25/07/2022 Issue notice to the respondents, returnable within four weeks.

Connect with S.B. Civil Writ Petition No.6434/2022.

(VINIT KUMAR MATHUR),J 100-/Vivek/-

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