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[Cites 0, Cited by 0] [Section 136] [Entire Act]

Union of India - Subsection

Section 136(4) in The Dedicated Freight Corridor Railway General Rules, 2018

(4)A Stop hand signal shall be exhibited by a competent railway servant assigned by Station Master at a distance of about forty five meters from the point of obstruction to indicate to the Loco pilot as to where the train shall necessarily be brought to a stand, and hand piloted beyond that point if so intended.