Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Jharkhand - Subsection Section 97(xv) in Bihar Education Code, 1961 (xv)to appoint Superintendents of Hostels attached to the Government Girls' Middle schools under her control in accordance with the rules in force ;
