Supreme Court - Daily Orders
Mrs. Madhumita Bose vs The Manager, Retail Pa Claims Team Hdfc ... on 2 July, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.34 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15529/2015
(Arising out of impugned final judgment and order dated 02/02/2015
in FA No. 64/2014 passed by the National Consumer Disputes
Redressal Commission, New Delhi)
MRS. MADHUMITA BOSE Petitioner(s)
VERSUS
THE MANAGER, RETAIL PA CLAIMS TEAM
HDFC ERGO GENERAL INSURANCE CO. LTD. AND ANR. Respondent(s)
Date : 02/07/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Amlan Kumar Ghosh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(MEENAKSHI KOHLI) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.07.04 06:45:35 IST Reason: