Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(2) in Punjab Boiler Operation Engineers' Rules, 2001 (2)Any reference in these rules to a boiler or boilers shall be deemed to include also a reference to an economiser, or economisers, respectively.II-General
