Section 3(1)(c) in United Bank of India (Employees') Pension Regulations, 1995

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Union of India - Subsection

Section 3(1)(c) in United Bank of India (Employees') Pension Regulations, 1995

(c)refund within sixty days after the expiry of the said period of one hundred and twenty days specified in clause (b) the entire amount of the Bank's contribution to the Provident Fund including interest accrued thereon together with a further simple interest at the rate of six per cent per annum on the said amount from the date of settlement of the Provident Fund account till the date of refund of the aforesaid amount to the bank or till the 1st day of April, 1995 whichever is earlier; or

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Union of India - Subsection

Section 3(1)(c) in United Bank of India (Employees') Pension Regulations, 1995