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[Cites 0, Cited by 0] [Section 866] [Entire Act]

State of Jharkhand - Subsection

Section 866(2) in Bihar Education Code, 1961

(2)In the case of an officer on short leave, or of an officer on long leave, who desires to return to duty not more than 14 days before the expiry of his leave the permission of the Director will not be required in order to permit his returning to duty before the expiry of his leave. It will be sufficient if he obtains the permission of his immediate superior to do so.