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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Meghalaya - Subsection

Section 9(3)(ii) in Meghalaya Community Participation and Public Services Social Audit Act, 2017

(ii)to select and em-panel reputed and experienced Non-Governmental Organisations and Self Help Groups for conduct of the Social Audit;