Jammu & Kashmir High Court - Srinagar Bench
Mushtaq Ahmad Tanga vs Manoj Kumar Devedi And Anr on 25 July, 2022
Bench: Chief Justice, Javed Iqbal Wani
Sr. No. 22
Regular
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CCPD No. 11/2020
Mushtaq Ahmad Tanga ...Appellant(s)/Petitioner(s)
Through: None
Vs.
Manoj Kumar Devedi and Anr. ...Respondent(s)
Through: Mr. M. A. Chashoo, AAG
Mr. Hilal Ahmad Wani, AAG
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE.
ORDER
25.07.2022 Sh. Hilal Ahmad Wani, learned AAG, and Sh. M. A. Chashoo, learned AAG, submits that they would be appearing for respondent No. 1 & 2 respectively. They may seek instructions and file statement of facts as well as their Vakalatnama on their behalf within one month.
List on 27.10.2022.
(JAVED IQBAL WANI) (PANKAJ MITHAL)
(JUDGE) (CHIEF JUSTICE)
SRINAGAR
25.07.2022
Aadil