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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(2)(a) in The Maharashtra Medical Practitioners Act, 1961

(a)[ the register maintained under the Maharashtra Medical Council Act, 1965;] [Clause (a) was substituted for the original, by Maharashtra 30 of 1979, Section 10(a).]