Section 41 in Central Electricity Regulatory Commission (Power Market) Regulations, 2010
41. Grievance Redressal of members and clients.
- (i) Power Exchanges shall disclose on their website the details of complaints lodged by members against Power Exchange and by clients against its members.(ii)Power Exchanges shall also disclose on their website the conflict resolution mechanism followed and the result of grievance resolution.Part - 6 Clearing Corporation
