Section 11(2) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992
(2)Subject to the provisions of Rule 12, Family Pension shall be payable on the death of a member, who continue to be covered by the scheme, to one or more members of the family of the deceased, nominated by the member and in case, if no nominated members are alive, to the member or members of the family, who are the legal heirs as determined by the Authorised Officers, in equal proportion.
