Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 134 in The Air Force Rules, 1969 134. Swearing or affirming the Court, judge-advocate, etc .-The provisions of rules 53, 54 and 55 relating to administering and taking of oaths and making of affirmations shall apply to every summary general Court-Martial.
