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State of Punjab - Section

Section 15 in Punjab Prevention of Food Adulteration Rules, 2004

15. The licensee shall, on demand by the Authority or Food Inspector, produce licence for inspection.

Endorsement for Renewal of LicenceThis licence is renewed for the period from ______________ to ___________.Licensing AuthorityPlace :Date :Form 'C'Form of Inspection Book(See rule 9)Form of Inspection Book(A)The cover of Inspection Book shall contain the following particulars, namely:-(i)The name and address of the Licensee _________________________ .(ii)The Licence Number and Date up to which the licence is valid _____.(B)(1) The pages of the Inspection Book shall be serially numbered and duly stamped by the Licensing Authority. The pages other than the first and the last pages shall have the following particulars :-(i)Name and designation of the inspector who inspects the premises of licensee ___.(ii)Date of inspection _______________.(iii)Observation of the Food Inspector/Licensing Authority or any other officer authorized by it.Signature of Food Inspector.Signature (Licensing Authority or other Officer Authorized by it.)
(2)The first and last pages of the Inspection Book shall be endorsed by the Licensing Authority with the following words :-Inspection Book maintained by the M/sSituated at ___________________________for licence number ____________________In Form _____________________________Under the Punjab Prevention of Food Adulteration Rules.Seal and Signature of the Licensing Authority.Appendix 'A'[See rule 7(10)]Fees for Grant/Renewal of Licence
S.No. Category Municipal Corporation Area District Headquarter/Zila Parishad/Notified AreaCommittee/Cantonment Board Municipal Area/Block Samiti/Tehsil/ Mandi Town/ Village/GramPanchayat Area
1 2 3 4 5
1 Sugar Mills 15000 15000 15000
2 Kandsari Manufacturer 5000 5000 5000
3 Gur/Shakkar (Jaggery) Manufacturer 1000 1000 1000
4 Edible Vegetables Oil Mills selling oil with Brand/Trade Name 10000 10000 5000
5 Mills producing Refined Vegetables oil with Brand name andVanaspati 15000 15000 15000
6 Margarine Manufacturer 2000 1000 1000
7 Ratary Gharis Power driven 1000 500 300
8 Ratary Gharis animal driven 200 100 100
9 Flour, Dal Mills, Rice Sheller 5000 3000 2000
10 Confectionery/Toffee Manufacturer 3000 2000 1000
11 Bakery & Bakery Products 2000 1000 500
12 Manufacturing/packing or preparing of powdered Spicescondiments or curry powder or any spices in whole or powder formfor Trade 3000 2000 500
13 Milk Dairies/Milk Products Manufacturer of Carbonated/AeratedWater, Non-alcoholic Beverages, Ice Cream. 10000 5000 2000
14 Manufacturer and Processor of Food Coloured EmulsidyingStablizing Agents and other Food Additives 5000 5000 5000
15 Manufacturing of all Alcoholic Beverage and liquours 15000 15000 15000
16 Hotel Delux 15000 15000 15000
17 Hotel 5 Star 10000 10000 10000
  Hotel 4 Star 10000 10000 10000
  Hotel 3 Star 8000 8000 8000
18 Hotel and Restaurant Grade-I 5000 5000 5000
19 Hotel and Restaurant Grade-II 3500 2500 1500
20 Eating Houses, Boarding houses, Dabhas, Catering/Fast FoodCentres and other Hotel and Restaurants 2000 1500 500
21 Slaughter Houses 1000 500 200
22 Sweetmeat Shops 5000 3000 1000
23 Cold Stores/Cold Storage Centres Warehouses 5000 5000 5000
24 Sugar Cane Juice/Fruit Juice/Drinks/Ice Candy Sellers 1000 500 200
25 Whole Salers/Agents, Distributors of Liquor & AlcoholicBeverages 10000 8000 5000
26 Whole Salers/Agents. Distributors of any food articles exceptLiquors & Alcoholic Beverages 8000 5000 3000
27 Retailers of Liquors and Alcoholic Beverages 5000 3000 2000
28 Retailer of any food articles except Liquors & AlcoholicBeverages 1000 500 200
29 Itinerant Vendors/Hawkers Selling any food articles 500 300 100
30 Temporary stall holders at Festivals/Exhibitions/Weekly Bazaretc. 500 300 100
31 Tea Stalls 500 300 100
32 Temporary Stall/Handicrafts and Panwallas 500 300 100
33 Shops/Stalls selling, Mutton, Fish, Meat & MeatProducts 1000 500 200
34 Atta Chakki, Masala Grinding Centre 1000 800 500
35 Packaged Mineral Water/Packaged Drinking Water Industry 10000 10000 10000
36 Manufacturer of Proprietory and other non-specified food 8000 8000 8000
Note :- The late fee will be charged @ 10% of the original fee per month up to six months.Appendix 'B'(See Rule 8)(Registration for the Purpose of Sub-rule 12 of Rule 50 of P.F.A. Rules, 1955)FRONT PAGE :Name and address of the licence holder ________________________________ Address of premises ________________________________________________ Number and date of licence ___________________________________________ Operations carried out _____________________________________________Subsequent pages :
RECEIPT
Sl. No. Date Nature of substances Descriptive mark Qty. Mfg./prepared/purchased or received
1 2 3 4 5  
           
DISPOSAL
Date of sale Brand of Article Qty. Sold Destination of each consignment of the substances sent out Balance Remarks
6 7 8 9 10 11
           
Subsequent pages in case of oil ghanis driven by animals shall be as follows :-
Serial No. Date Total Qty. of Copra or oil seeds purchased Total Qty. of oil manufactured / prepared / purchased orreceived Total Qty. of oil sold Destination of each consignment of the substances sent out Balance Remarks
1 2 3 4 5 6 7 8