Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 29E in Aircraft Rules, 1937 29E. [ Mandatory safety reporting system. [Inserted by Notification No. G.S.R. 289(E), dated 08.04.2022 (w.e.f. 23.03.1937).] - The Directorate General of Civil Aviation shall establish a mandatory safety reporting system to facilitate collection of safety data and safety information on actual or potential safety deficiencies and specify the procedure for the same.
