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[Cites 0, Cited by 0] [Section 10A(1)] [Section 10A] [Entire Act]

Union of India - Subsection

Section 10A(1)(e) in Employees' State Insurance (General) Regulations, 1950

(e)an equal number of representatives of employees in the area to be nominated by the Chairman, Regional Board, in consultation with such organizations of employees as may be recommended for the purpose by the State Government;