Delhi High Court - Orders
Flying Elephant Studio vs Central Public Works Department (Cpwd) ... on 14 January, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11565/2018, CM Nos.44754-55/2018 & 48269-70/2018
FLYING ELEPHANT STUDIO ..... Petitioner
Through : Ms. Swathi Sukumar, Ms. Surya
Rajappan and Mr. Naveen
Nagarjuna, Advs.
versus
CENTRAL PUBLIC WORKS
DEPARTMENT (CPWD) & ORS ..... Respondents
Through : Mr. Rajesh Gogna, CGSC with
Ms. Liu Gangmei, Adv. for R-1
to 3.
Mr. Manish Srivastava and Ms.
Deboshree Mukherjee, Advs. for
R-4.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 14.01.2019 It is stated on behalf of the successful bidder (respondent no.4) that the contract is at the stage of execution i.e. the design stage.
In the circumstances, list on 30.01.2019. It is open to the respondent no.4 to file counter affidavit in the meanwhile.
S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 14, 2019 aj