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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(2)(i) in The Bonded Labour System (Abolition) Ordinance, 1975

(i)reduce, in case of a land-holder who has been granted a special loan, the total loan amount and installments thereof payable by him so as to be commensurate with the benefits derived by him, and