Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act] Union of India - Subsection Section 51(2)(h) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013 (h)the form in which annual statement of accounts shall be maintained by the Authority under sub-section (1) of section 42;