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State of Tamilnadu - Section

Section 450 in The Coimbatore City Municipal Corporation Act, 1981

450. Penalty for not giving information or giving false information.

- If any person who is required by the provisions of this Act or by any notice or other proceedings issued under this Act to furnish any information-
(a)omits to furnish it; or
(b)knowingly or negligently furnishes false information, such person shall, on conviction, be punished with fine not exceeding one hundred rupees.