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[Cites 0, Cited by 0] [Section 328] [Entire Act]

State of Goa - Subsection

Section 328(1) in Goa Prisons Rules, 2006

(1)The extension in the period of parole may be extended on the application of the prisoner or his relative or friends, or legal adviser, by an order in writing for such further period as may be specified in such order on the same conditions on which the prisoner was originally granted parole or on such other condition as the authority granting extension may determine.