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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1)(V) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(V)create posts of Professor, Reader, Assistant Professor and other academic positions necessary to impart instruction or for preparing educational material or for conducting other academic activities, including guidance, designing and delivery of courses and evaluation of the work done by the student and to appoint on those posts: